Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in University Grants Commission (Categorization of Universities (only) for Grant of Graded Autonomy) Regulations, 2018 8. Change in parameters/requirements, if any, for eligibility under category-I or category-II of Universities. - Whenever there is a change in the categorization parameters as detailed in Regulation (3) above, it shall be notified by the UGC separately.
