Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 7 in The Illegal Migrants (Determination By Tribunals) Act, 1983 7. Staff of the Tribunals. The Central Government shall make available to every Tribunal such staff as may be necessary for the discharge of its functions under this Act.
