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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Sikkim - Subsection

Section 11(3)(b) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(b)the claimant shall be deemed to be a person interested and appearing before him in pursuance of a notice given under section 5 of the Sikkim Land (Requisition and Acquisition) Act, 1977;