Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 303 in Bihar Education Code, 1961

303. Fees payable by candidates who fail at the Test Examination.

- If a pupil who has failed at the text examination wishes to take a transfer certificate he must pay fees up to the end of the month in which the results of the test examination are announced. He should not be required to pay a transfer fee if he takes his transfer in the month.(Cf. Article 248.)