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State of Tripura - Section

Section 180 in Tripura Excise Rules, 1962

180. Return of time expired licences, etc.

- The holder of a licence, permit or pass shall be bound by the conditions thereof, and on the expiry of a licence, permit or pass the holder thereof shall return the same to the officer who granted it or, if the conditions thereof provide for its disposal in some other manner, shall dispose it of in accordance with such conditions.