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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(d) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987

(d)there shall be transferred to the new market committee such portion of the dissolved market committee's funds and other assets, debts and obligations as the Government may by order, direct and the rights and liabilities of the dissolved market committee in respect of civil and criminal proceedings, contracts, agreements and every other matter or thing arising in, or relating to, any part of the notified area within the jurisdiction of the new market committee, shall vest in the new market committee.