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[Cites 0, Cited by 0] [Section 3A(2)] [Section 3A] [Entire Act]

State of Rajasthan - Subsection

Section 3A(2)(b) in The Rajasthan Electricity Duty Act, 1962

(b)from claiming refund of any amount paid by him in excess of the amount due from him by way of such levy under the principal Act, as amended by this Act."