Calcutta High Court
Smt. Urmila Kumari Bothra vs Mr. Ashok Chaudhury on 29 September, 2023
OD-24
ORDER SHEET
CS/163/2020
IA No.GA/1/2021
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SMT. URMILA KUMARI BOTHRA
-VS-
MR. ASHOK CHAUDHURY
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : September 29, 2023.
Appearance:
Mr. Rudrajit Sarkar, Adv.
Mr. Jai Kumar Surana, Adv.
Mr. Abhimanyu Roy, Adv.
Ms. Meera Agarwal, Adv.
... for the plaintiff/petitioner
Mr. Ayan Dutta, Adv.
Mr. Bimalendu Das, Adv.
Mr. Shomrik Das, Adv.
... for the defendant/respondent
The Court: Mr. Rudrajit Sarkar, learned counsel, is appearing for the plaintiff and Mr. Ayan Dutta, learned counsel, is appearing for the defendant.
The plaintiff has filed an application being GA/1/2021 praying for judgment on admission.
Counsel for the plaintiff has concluded his argument. Counsel for the defendant prays for time. Let the matter appear on 8th December, 2023 at 3:45 p.m. Counsel for the plaintiff has already handed over the documents, which the plaintiff has relied upon, to the counsel for the defendant for consideration.
(KRISHNA RAO, J.) RS