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[Cites 0, Cited by 0] [Section 663] [Entire Act]

Bengal Presidency - Subsection

Section 663(i) in Police Regulations, Bengal , 1943

(i)On receipt of mobilization orders the officer-in-charge of a police-station shall supply the officers required from it; if any such officer is not available, a substitute shall be supplied, unless the mobilization is for the annual training.