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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 79(2)(m) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(m)organize quarterly meeting with all stakeholders at district level including Childline, Officer Incharges of homes, NGOs and members of public to review the progress and implementation of the Act;