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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Recognition Of Zoo Rules, 1992

(d)[ "Endangered species" means species included in Schedule I and Schedule II of the Act except black buck];
(dd)[ "critically endangered species" means an endangered species other than tiger, asiatic lion and panther whose total number in all the zoos in the country put together does not exceed 200] [ Substituted by G.S.R. 106(E), dated 6.2.2004];