Section 1 in Indian Electricity (Andhra Pradesh Amendment) Act, 2000
1. Short title, extent and commencement.
(1)This Act may be called the Indian Electricity (Andhra Pradesh Amendment) Act, 2000.(2)It extends to the whole of the State of Andhra Pradesh.(3)It shall be deemed to have come into force with effect on and from the 31st July, 2000.
