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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(2)The instructions for the working and maintenance of the producer shall be subject to the approval of the authority, which shall cause to be endorsed thereon a statement of the materials and parts declared by the applicant to be calculated to withstand two years' fair wear and tear. A copy of the above instructions so approved and endorsed and bearing upon it the particulars specified in Clause (iii) of Sub-rule (1) of Rule 4 shall be attached to or tendered with, every producer offered for sale.Note. - The Instructions referred to in Sub-rules (1) and (2) shall include the manufacturer's recommendations as to lubrication generally and in particular upper cylinder lubrication.