Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(4a) in Calcutta Thika Tenancy Act 1949 (4a)[ "pucca structure" means any structure constructed mainly of brick, stone or concrete or any combination of these materials;] [Clause (4a) inserted by West Bengal Act No. 29 of 1969.]
