Himachal Pradesh High Court
Binta Mahajan & Anr. vs . State Of Hp & Ors. on 6 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Binta Mahajan & anr. Vs. State of HP & ors.
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CWP No. 1816 of 2023 6.4.2023 Present:- Mr. Jyotirmay Bhatt, Advocate, for the petitioners.
Mr. Anoop Rattan, Advocate General with Mr. I.N. Mehta, Sr. Additional Advocate General and Mr. J.S. Guleria, Dy. Advocate General for the respondents-
State.
Mr. Balram Sharma, DSGI, for respondent No.6.
Learned counsel for the petitioners prays for and is granted two days' time to file application for impleadment of party. List on 11.4.2023, when record of FIR No. 121 of 2022 be produced by the State.
( Tarlok Singh Chauhan) Judge (Virender Singh) Judge 6th April, 2023 (Guleria) ::: Downloaded on - 06/04/2023 20:36:48 :::CIS