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State of Haryana - Section

Section 4 in The Punjab Stamp Losses and Defalcations Rules, 1935

4.

There are separate departments concerned with postal and non-postal stamps as follows :-(i)Non-postal Stamps -
(1)The Financial Commissioner.
(2)The Commissioner of the Division.
(3)The Accountant General, Punjab.
(ii)Postal Stamps -
(1)The Postmaster-General, Punjab.
(2)The Accountant-General, Punjab.
(3)The Controller of Stamps, Central Stamp Store, Nasik Road.
(4)The Commissioner of the division and the Financial Commissioner for purposes of information as being incharge of Treasuries.Losses of stamps in transit between the Central Stamp Store, Nasik Road, and Local depots and vice versa.