Himachal Pradesh High Court
Hppcl Limited & Another vs . Devinder Singh & Others. on 23 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
HPPCL Limited & another vs. Devinder Singh & others.
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CMP No.8235 of 2019 in RFA No.405 of 2014 alongwith CMP No.8234 of 2019 in RFA No.406 of 2014 and CMP No.8236 of 2019 in RFA No.65 of 2015 23.02.2022 Present: Mr.Raj Negi, Advocate, vice Mr.Vivek Negi, Advocate, for the appellants/non-applicants.
Mr. Romesh Verma, Advocate, for the respondent(s)/ applicants/claimants.
CMP Nos.8235 of 2019 & 14583 of 2020 in RFA No.405 of 2014 CMP Nos.8234 of 2019 & 14588 of 2020 in RFA No.406 of 2014 r CMP Nos.8236 of 2019 & 14593 of 2020 in RFA No.65 of 2015 Supplementary affidavits explaining calculation are stated to have been filed today itself. Be taken on record, if in order. Copies thereof, stand supplied.
List for consideration after ten days.
(Vivek Singh Thakur) Judge February 23, 2022 (Purohit) ::: Downloaded on - 23/02/2022 20:25:15 :::CIS