Section 6(2) in THE CONSTITUTION (FIRST AMENDMENT) ACT, 1951

[Cites 0, Cited by 1] [Section 6] [Entire Act]

Constitution Subarticle

Section 6(2) in THE CONSTITUTION (FIRST AMENDMENT) ACT, 1951

(2)The President may from time to time-

(a)prorogue the House or either House;

(b)dissolve the House of the People."