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Union of India - Section

Section 13 in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

13. Authorities of Institute.

- The following shall be the authorities of an Institute, namely:-
(a)Visitor;
(b)Board of Governors;
(c)Senate;
(d)Finance Committee;
(e)such other authorities or posts as may be declared by the Statutes to be the authorities of the Institute.