Andhra Pradesh High Court - Amravati
U.Appa Rao , vs Union Of India on 31 October, 2025
{SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH GOURT OF ANDHRA PRADESH AT AMARAVAT
FRIDAY, THE THIRTY FIRST DAY OF OCTOBER
TWO THOUSAND AND TWENTY FIVE
'PRESENT:
THE HONOURABLE SRI JUSTICE CHEERKAT! MANAVENDRANATH ROY
AND
THE HONOURABLE SRI JUSTICE TURIN KUMAR GEDELA
WRIT PETITION NO: 28447 OF 2025
Rafween:
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UAppa Reo , Sfo U Rajulu Aged.S2 Loco Pilot (Malf) Ofo Chief Crew
muningier (TractionVBaAA, S.ORW, Rio Fint No.Y 7 L BSB Towers,
opposife to East Railway Station Near Vineyaka Temple, East Godavari
G.Davie, aged 46 years Sic Guravaiah Loco Pilot Mal} Ofo Chief Grew
caniraier (TractionVBZA. S.O.Riy, Pilot No.210 Sweitha residency,
fBagareddy street Nunna, Viieyawada Rural NTR District Ancdhra
Pradesh |
W Satyanarayna, 48 aged S/o K. Krishna Loca Plot (Mal) Ofo Chief
Crew Controller (TractionVBZA, S.C Rly, 48-19-7P Plot no. 103 besices
Yinayaka gudl Shrirarmachandra nagar, Vilayawada, NUTR Distric
Andhra Pradesh 52008
. Petiioners
AND
. Union of India, represented by The Chairman and Chief Executive
Officer Ral Shavan Railway Board. New Delhi 170007. Petitioners
The General Manager, S.C.Raiway Rall Nilayam 3° Floor,
securmderahad-. 500025
The Principal Chief Rersannel Officer, South Cantral Railway, Rail
Nilayam 4" Floor Secunderabad- 500025,
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the Be of the Central Administrative Tribunal, Hyderabad Bench, and set
aside the said order of the Tribunal as legal , discriminatory, unjust
AND WHEREAS the High Cor av "por perusing the oefition and
memorandum of grounds filed herein: and ubon hearing the arguments of Sy -
NEHEMIAH PERIKE Advocate. for the Petitioners, Additional Solicitor General
af ind!
ia far respondent Nos.1 fo 4, directed issue of notice to the Respondent
Nos.5 te 12 herein to show cause as to why this WRIT PETITION should nof de admitted, You viz
1. The Registrar, Central Administrative Tribunal, Hyderabad Bench, hyderabad.
2. UO .Devenrda Reddy Loce pilot (mass), Sfo DACY Yella Reddy, aged 47 yrs Ofo Ghief Crew Controller, Rajahmundry Rallvay Station, Rajahmundry, Andhra Pradesh 3, KAR.Prem kumar, Loco Plot (Pass) aged. 54 years Sfo K. Koneswara ao Of/o chief Crew Controller Pi of form No.7, Viiayawada Railway Station, Viayawada. AP.
4. ok. Rahiman, Aged 51 years Sfo Sk Bode sahib O/o Chief Crew Controller, Plot form No.? Vilayawada Railway Station, Vieyawada, Andhra Pradesh | &. GVV Ratnall, aged 47 years, Sio G.Krishna Mohan O/o Chief Crew Contraller, Ral Jabmnunary station Rajahmundry Andhra Pradesh |
5. B.Chandra Sekhar, loco pilot (Pass) aged §1 years Sie Subrahmanyam, Ofo Chief Crew Controller, Bitragunta Railway Station, Bitragunta Andhra Pradesh
7. G. Rama Krishna, Loco Pilot (Pass) S/o Ch.Laichanna Ofo Chief Crew Controller, Plot form No? Viayawads Railway Station, Viayawada. A. i S. Gh Sudhakara Reddy, Loca Pilot (Pass) 48 years Sfo Ch Krishna Reddy Ofo Chief Crew Controller, Biragunta Railway Station, Biragunia Andhra Pra are be and hereby directed to show cause elfher appearing in. person or through sn advocate as ta why in the circumstances sef aut in the peliionvappeal and the aflidavil fled therewith (copy enclosed) this WRI PETITION should not be admittec The Court mace the following: ORDER "sri Jasyula Bhaskara Rao, learned Standing Counsel for Central Government, has taken notice for respondent Nos. 1 to 4 issue notice fo responden t Nos.6 to 12, returnable in four weeks." | Sd/-ALRAMESH BABU JOINT REGISTRAR PTRUE COPY! SECTION OFFICER Ta, \. The Registrar, Central Administrative 7 Tribunal, Hyderabad Sench, Nyderabad, .
é. D.Devennda Reddy Loon.r Sot (pass), Sfo OV OY Yella Raddy, aged 47 yrs Ofe Chief Crew Controfter Rajahmundry Railway Sietion, Rajahmundry, Andhra Pradesh S. ROAR Prem Kumar, Loco Pilot (Pass) aged. 51 years So K Koneswara Rao Ofo chief Crew ControllerPiot form No.?, Vilayawada Railway Station, Viayawada. AP.
4. Sk.Rahiman, Aged S? years Slo Sk Bode sahih Ovo Chief ¢ Andhra Pradesh nr, SS Q. woh GV Rainajl, aged 47 years, So G.Krishna Mohan Ovo Chief Crew Controller, Raishraundry Station Rajahmundry Andhra Pradesh E.Chandra Sekhar, loca plot (Pass) aged §1 years Sic B.Subrahmanyam, Ofo Chief Crew Controller, Biragunta Reilway C.Rama Krishna, Loco Pilot (Pass) Sis Ch.Latchanna Ovo Chief Crew Conlrolier, Plot form No.7 Viayawada Railway Station, Viayawada, A. Py Gh Sudhakara Redey, Loce Pint (Pass) 48 years Sic Ch.krishna Reddy O/o Chief Crew Controller, Bitragunta Railway Station, Biagunia Andhra Pradesh({ to B by RPAD- along with a capy of petition and memorandum of grounds) _ One CC to SRL NEHEMIAH PERUSE Advocate [OPUC] One OC to SRI JOSYULA BHASKARA RAOISENIOR PANEL COUNSEL FOR CENTRAL GOVT) Advocate [OPUC] Twe Spare copies, HGH GOURT OTR, J DATEO SQ 2028 NOTICE BEFORE ADMISSION WP.No.28444 of 2025 * on 3 Rie RR SNR