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State of Uttar Pradesh - Section

Section 193L in U.P. Zamindari Abolition and Land Reforms Rules, 1952

193L.

The books containing entries and counterfoils of Z. A. Forms 114 or 115 shall be kept in the personal custody of the Compensation Officer who shall before commencing use of voucher book intimate to the Treasury Officer/Sub-Treasury Officer, as the case may be, in Z. A. Form 41-B.