Section 3(1)(a) in THE FARMERS (EMPOWERMENTAND PROTECTION) AGREEMENT ON PRICE ASSURANCE AND FARM SERVICES ACT, 2020

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(a)the terms and conditions for supply of such produce, including the time of supply, quality, grade, standards, price and such other matters; and

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