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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 2(o) in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018

(o)"Service" means the National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman & Diu, Dadra and Nagar Haveli and Chandigarh Police Service constituted under rule 3;