Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 54 in The Orissa Municipal Employees' Pension Rules, 1989

54.

Nothing contained in this rule shall apply to -
(a)employees who retired prior to 31st August, 1976 or re-employed on that date or thereafter;
(b)employees paid from contingencies;
(c)work-charged staffs;
(d)casual labourers;
(e)employees on contract.