Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 34 in Rajasthan State Accredited Journalists Medical Facility Scheme 2009 34. Expenditure. - 75% expenditure account of premium shall be charged to 'Journalists Welfare Fund' and 25% will be desited by individual policy holders.
