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[Cites 0, Cited by 0] [Section 55(23)] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(23)(b) in Bihar Factories Rules, 1950

(b)A safety trip rod, cable or wire centre cord shall be provided across the front and back of all rope washers extending the length of, the face of the washer. It shall operate readily whether pushed or pulled. This safety trip shall be not more than 170 cm. above the level on which the operator stands and shall be readily accessible.