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State of Uttar Pradesh - Section

Section 384 in The U.P. Co-operative Societies Rules, 1968

384. [ [Substituted by Notification No. 196-C/XII-CA-5(1) 69-B, dated 15-6-1972, published in U.P. Gazette, Extraordinary, dated 20-6-1972, pages 5-10.]

No person other than an employee of a co-operative society or a member of the Committee of Management of a co-operative society shall, except with general or special permission of the Registrar, be paid travelling allowance for attending the meeting of the Committee of Management of the society].