Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Bombay Presidency - Subsection Section 29(a) in The Bombay Drugs (Control) Act, 1959. (a)seize in any open place, or in transit, any notified drug or any other thing which he has reason to believe to be liable to confiscation under this Act;
