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[Cites 0, Cited by 0] [Section 209] [Entire Act]

State of Odisha - Subsection

Section 209(6) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(6)Information disclosed by any person during the course of hearing or evidence in the cases covered under sub-rule (5) shall not be disclosed o any person except for the purpose of the enquiry.