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State of Jammu-Kashmir - Section

Section 8F in The Jammu and Kashmir Prohibition on Manufacture of Specified Copper Utensils (By Machine) Act, 2006

8F. Order of forfeiture not to interfere with other punishments.

- The order of forfeiture made under this Act by the Special Court, shall not prevent the infliction of any other punishment to which the person affected thereby is liable under this Act.