Jharkhand High Court
M/S Idea Cellular Infrastructu vs State Of Jharkhand & Ors on 28 November, 2011
Author: P.P. Bhatt
Bench: Chief Justice, P.P. Bhatt
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(T) No. 6435 of 2011
M/s Idea Cellular Infrastructure Services Limited. ... Petitioner
Versus
The State of Jharkhand & Ors. ... ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE P.P. BHATT
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For the Petitioner: Mr. Binod Pododar, Sr. Advocate For the Respondents: M/s Rajiv Ranjan, A.A.G.
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Order No.02 Dated: 28th November, 2011.
Copy of the petition has been delivered to other side. Heard.
In the identical matter, W.P.(T) No. 5000 of 2011, interim order was passed on 22nd September, 2011. In the light of the said order, the petitioner's case also stands covered.
The matter will be heard together. List this matter on 12th December, 2011 along with W.P.(T) No. 5000 of 2011 for hearing.
(Prakash Tatia,C.J.) (P.P. Bhatt, J.) Sudhir