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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(8)(iii) in The Punjab Registration of Money-lender's Act, 1938

(iii)a loan to, or by, or a deposit with any society or association registered under the Societies Registration Act, 1860, or under any other enactment;