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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(2) in Raksha Shakti University Act, 2009

(2)The Director General shall be appointed from amongst the persons who,-
(i)have achieved distinction and excellence in the field of security and defence or related fields with proven record of his contribution;
(ii)have not attained the age of sixty-five years on the date of nomination or re-nomination.]