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[Cites 0, Cited by 0] [Section 2] [Entire Act]

UT Chandigarh - Subsection

Section 2(a) in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018

(a)"Administration" means the Government of the National Capital Territory of Delhi in respect of the National Capital Territory of Delhi and the Union Territory Administration in respect of the Union Territories of (i) the Andaman and Nicobar Islands, (ii) Lakshadweep (iii) Daman and Diu, (iv) Dadra and Nagar Haveli and (v) Chandigarh.