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State of Gujarat - Section

Section 1 in Gujarat Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage or Loss of Property) Act, 2012

1. Short title extent and commencement.

(1)This Act may be called the Gujarat Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage or Loss of Property) Act, 2012.
(2)It extends to the whole of State of Gujarat.
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.