Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(b) in The Foreign Exchange Management (Export And Import Of Currency) Regulations, 2000

(b)bring into India from any place outside India without limit foreign exchange (other than unissued notes):