Section 3(2)(e) in The Succession Certificate Act, 1977

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(2)(e) in The Succession Certificate Act, 1977

(e)any other security which [the Government] [Substituted for 'His Highness' by Act X of 1996.] may, by notification in the Government Gazette, declare to be a security for purposes of this Act.

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State of Jammu-Kashmir - Subsection

Section 3(2)(e) in The Succession Certificate Act, 1977