Madhya Pradesh High Court
Mithlesh vs The State Of Madhya Pradesh Thr on 22 July, 2021
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH CRA No.801/2017 (MITHLESH VS. STATE OF M.P.) Through Video Conferencing Gwalior, Dated : 22/07/2021 Shri Aijaz Gourie, learned counsel for the appellant. Shri C.P.Singh, learned counsel for the State. List this case alongwith CRA No.2915/2019.
(G.S. Ahluwalia) Judge Pj'S/-
PRINCEE BARAIYA 2021.07.22 18:41:05 -07'00'