Andhra Pradesh High Court - Amravati
M/S. Elecon Enginerring Company Ltd vs Chairman Ap.Msefc And Anothers on 30 January, 2020
Author: U.Durga Prasad Rao
Bench: U. Durga Prasad Rao
HON'BLE SRI JUSTICE U. DURGA PRASAD RAO
WRIT PETITION No.23575 of 2017
ORDER:
When the matter is taken up for hearing, learned counsel for petitioner seeks permission of this Court to withdraw the writ petition.
Permission for withdrawal is accorded. Accordingly, this writ petition is dismissed as withdrawn. As a sequel, miscellaneous applications pending for consideration, if any, shall stand closed. No costs.
_________________________ U.DURGA PRASAD RAO, J 30.01.2020 SS