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[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

State of Manipur - Subsection

Section 25(5)(b) in Manipur Societies Registration Act, 1989

(b)the fee, if any, to be paid for filing any document, other than the memorandum and regulations under sub-section (1) of section 4.