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State of Jharkhand - Section

Section 263 in Bihar Education Code, 1961

263. Class in which a pupil is to be placed.

- On admission to a school a pupil must not be placed in a class higher than that in which he was in the school he has quieted. If, however, he has passed the annual examination for promotion, he may be admitted into the next higher class.(R. & O. page 311-VII.)