Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 516B] [Entire Act] State of Haryana - Subsection Section 516B(iii) in Punjab Jail Manual (iii)Cummulative periods of rigorous imprisonment aggregating to more than 14 years.