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Bombay High Court

Multi-Screen Media Private Limited vs Parle Products Private Limited And 2 Ors on 9 January, 2023

Author: K.R. Shriram

Bench: K.R. Shriram

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                APPEALS NO. 171 OF 2022
                          In
          NOTICE OF MOTION (SUITS) 800 OF 2013

 Multi-screen Media Private Limited.                     ....PETITIONER
             V/S
 Parle Products Private Limited And 2 Ors.             ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 636 OF 2023 In APPEALS 171 OF 2022 Culver Max Entertainment Private Limited ....PETITIONER V/S Park Products Private Limited ....RESPONDENT Mr Prakash Shah i/b PDS Legal for Appellant Mr Kashish Mainkar a/w Ms Priyanka Chaddha i/b Wadia Ghandy & Co for Respondent Nos 1 & 2 CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 9th January, 2023 P.C. :

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