Bombay High Court
Multi-Screen Media Private Limited vs Parle Products Private Limited And 2 Ors on 9 January, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEALS NO. 171 OF 2022
In
NOTICE OF MOTION (SUITS) 800 OF 2013
Multi-screen Media Private Limited. ....PETITIONER
V/S
Parle Products Private Limited And 2 Ors. ....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 636 OF 2023 In APPEALS 171 OF 2022 Culver Max Entertainment Private Limited ....PETITIONER V/S Park Products Private Limited ....RESPONDENT Mr Prakash Shah i/b PDS Legal for Appellant Mr Kashish Mainkar a/w Ms Priyanka Chaddha i/b Wadia Ghandy & Co for Respondent Nos 1 & 2 CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 9th January, 2023 P.C. :
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