Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 18 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967 18. Weighment or measuring slips etc., to be supplied by Market Committee on payment. - Printed forms of weighment or measuring slips, account slips and bills shall be supplied by the Market Committee on payment.
