Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 62 in The Petroleum Concession Rules, 1949 62. Forwarding of copies of reports .-The State Government shall send copies of all reports received by under rules 24, 38 and clause (xvii) of rule 54 to the Director, Indian Bureau of Mines.
