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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Sovereign Gold Bond Scheme 2016 - Series II

(b)"receiving office" means the offices or branches of Nationalised Banks Scheduled Private Banks and Scheduled Foreign Banks as specified in Annexure I to this notification; designated Post Offices; as specified in Annexure II to this Notification; and Stock Holding Corporation of India Ltd(SHCIL).