Securities And Exchange Board Of India - Subsection
Section 13(4) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001
(4)When an employee retires from service either under the provisions of the proviso to sub-regulation (1) or sub-regulation (3), the Board may consider grant of compensation on such scale and terms as may be determined by it from time to time.The Board while determining the terms shall take into account all relevant factors including the balance of service left to a retiring employee.
