Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] Union of India - Subsection Section 40(5) in Adoption Regulations, 2017 (5)empanel and authorize social workers to complete adoption application formalities including Home Study Report in a foreign country, where there is no Authorized Foreign Adoption Agency or a Government department to deal with adoption;
