Allahabad High Court
State Of U.P. vs Sajid And Another on 13 July, 2010
Bench: Abdul Mateen, Yogendra Kumar Sangal
Court No. - 25 Case :- CRIMINAL APPEAL No. - 557 of 2010 Petitioner :- State Of U.P. Respondent :- Sajid And Another Petitioner Counsel :- Govt.Advocate Hon'ble Abdul Mateen,J.
Hon'ble Yogendra Kumar Sangal,J.
Send reminder to Chief Judicial Magistrate, Sitapur with respect to the present position of the respondents. Report shall be sent by the learned Magistrate to this Court within ten days from the date of receipt of this order. Registrar of this Court to ensure compliance. Order Date :- 13.7.2010 anb