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Allahabad High Court

State Of U.P. vs Sajid And Another on 13 July, 2010

Bench: Abdul Mateen, Yogendra Kumar Sangal

Court No. - 25

Case :- CRIMINAL APPEAL No. - 557 of 2010

Petitioner :- State Of U.P.
Respondent :- Sajid And Another
Petitioner Counsel :- Govt.Advocate

Hon'ble Abdul Mateen,J.

Hon'ble Yogendra Kumar Sangal,J.

Send reminder to Chief Judicial Magistrate, Sitapur with respect to the present position of the respondents. Report shall be sent by the learned Magistrate to this Court within ten days from the date of receipt of this order. Registrar of this Court to ensure compliance. Order Date :- 13.7.2010 anb