Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(2)(xii) in The Rajiv Gandhi National University of Law, Punjab Act, 2006 (xii)to exercise such other powers and to perform such other duties, as may be considered necessary or imposed on it by or under this Act.